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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(2)(c) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(c)every Originating Access Provider shall provide separate telecom resources to telemarketers, for sending transactional message and promotional messages;