Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(1) in The Navy (Pension) Regulations, 1964

(1)Ordinary family pension shall be at half the rate of special family pension laid down for the appropriate rank in regulation 60(a).