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[Cites 0, Cited by 0] [Section 402] [Entire Act]

State of West Bengal - Subsection

Section 402(4) in West Bengal Municipal Corporation Act, 2006

(4)The Heritage Conservation Committee constituted under sub-section (1), shall send all its proposals relating to heritage building or site to Heritage Commission constituted under the West Bengal Heritage Commission Act, 2001, (West Ben. Act Sick of 2001).