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State of Punjab - Section

Section 33A in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961

33A. [ Certain Rules to apply to Election under Part II. [Added vide Notification No. GSR 264/PA/23/61/S.43/Amd (6)/66 dated 11.10.66.]

- The provisions of rules 14, 15, 16, 17, 18, 19(1), 19(2), 19(5) to 19(11), 20, 21, 22, 23, and 24 shall apply mutatis mutandis in relation to the election held under part II as they apply to election under part I of these rules.]