Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 101] [Entire Act] State of West Bengal - Subsection Section 101(6) in The West Bengal Co-Operative Societies Act, 1983 (6)The liquidator shall pay such fees as the Registrar may direct for the audit of the accounts referred to in sub-section (5).
