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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(3) in Andhra Pradesh Municipalities (Pension-cum-Gratuity Fund) Rules, 1969

(3)In the case of pensioners whose pensions are paid by money order under instruction 24 necessary note should be made on both halves of the pension payment order.