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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(3)(c) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(c)Orders on all intimations shall be passed within a period of six months from the date of receipt of an intimation.