Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 107B(2)] [Section 107B] [Entire Act]

State of Gujarat - Subsection

Section 107B(2)(a) in Gujarat Prohibition Act, 1949

(a)fails to furnish any information or produce any accounts or other documents in compliance with an order made under clause (a) of sub-section (1) or [furnishes false information or produces false accounts or documents; or] [These words were added by Bombay 22 of 1960, Section 70.]