Delhi High Court - Orders
Anita Munjal vs Vibhuti Jauhari & Ors on 13 March, 2024
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 4/2020, I.A. 178/2020, 14528/2022, 11994/2023 &
16122/2023
ANITA MUNJAL ..... Plaintiff
Through: Mr Samrat Nigam, Mr Ajay Dabas,
Mr Anand Dabas, Ms Priyanka
Dagar, Mr Ravi Dagar, Advs. (M.
9718248119)
versus
VIBHUTI JAUHARI & ORS. ..... Defendants
Through: Ms. Prity Sharma, Mr. Sandeep Ratra,
Advs. Also, physically present
Defendant no. 1, Vibhuti Jauhari and
Defendant no. 2, Trisha Jauhari,
(virtually).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 13.03.2024
1. This hearing has been done through hybrid mode.
2. Hon'ble Judge is not holding the Court today.
3. List on 4th April, 2024 at 4:00 p.m. BY ORDER COURT MASTER MARCH 13, 2024 dj This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 14/03/2024 at 22:17:52