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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Uttar Pradesh - Subsection

Section 66(2) in The Greater Noida Industrial Development Area Building Regulations, 1992

(2)In addition to clause (1) the following general provisions shall apply to all the buildings except residential buildings up to three storey in height:
(a)Exits shall be clearly visible, and routes to reach the exit shall be clearly marked and sign posted, to guide the occupants of floor concerned.
(b)Fire-fighting equipment shall be suitably located and clearly marked.
(c)Alarm devices shall be installed to ensure prompt evacuation of the population concerned.
(d)Exist shall be reached without passing through another occupied unit.