Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257Y] [Entire Act] State of Tamilnadu - Subsection Section 257Y(4) in Chennai City Municipal Corporation Act, 1919 (4)No building or hut or portion thereof shall be erected within any alignment prescribed under sub-section (1).
