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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(4) in The Fertilizer (Control) Order, 1985

(4)The Committee may appoint one or more sub - committees, consisting wholly of members of the Committee or wholly of co - opted members or partly of the members of the Committee and partly of co - opted members, as it thinks fit, for the purpose of discharging such its functions as may be delegated to such sub - committee or sub - committees by the Central Fertilizer Committee.