Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] NCT Delhi - Subsection Section 119(o) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (o)to retain in his possession at night the key of the lock of the outer wicket and the key of one of the locks of the inner wicket; and
