Himachal Pradesh High Court
Chanchal Packagers And Another vs . State Of H.P. And Others on 21 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Chanchal Packagers and another vs. State of H.P. and others CWP No. 6104/2021 alongwith .
CWP No. 6111/2021 CWP No. 6104/202121.04.2022 Present: Mr. P.S. Goverdhan, Advocate, for the petitioners.
Mr. Nand Lal Thakur, Additional Advocate General, for respondents No.1 to 4.
CWP No. 6111//2021 Mr. Vivek Singh Attri, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for respondents No.1 to 3.
Reply on behalf of the respondents in CWP No. 6111 of 2021 stands filed. However, reply on behalf of the respondents in CWP No. 6104 of 2021 has not been filed.
As prayed for, further one week's time is granted to file reply in CWP No. 6104 of 2021.
List on 30.05.2022. In the meantime, learned counsel for the petitioner may also file rejoinder to reply filed on behalf of respondents in CWP No. 6111 of 2021.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge April 21, 2022 (reena) ::: Downloaded on - 22/04/2022 20:06:40 :::CIS