Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 6 in The Assam Criminal Law (Amendment) Act, 1970 6. Amendment of Rule 13. - In Rule 13 of the said rules, for the word "an" the word, "An" shall be substituted and the words, "the Sub-divisional Officer or" shall be deleted.
