Section 50(2) in The Company Law Board Regulations, 1991
(2)For the authorised representatives - An authorised representative who is a professional, shall appear before the Bench in his/her professional dress, if any, and if there is no such dress,-(a)In the case of male, a suit with a tie or buttoned-up coat over a pant.(b)IN the case of female, in a saree or any other dress of a sober colour.
