Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106] [Entire Act] NCT Delhi - Subsection Section 106(6) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (6)A warder promoted to head warder may continue to wear all good comment stripes of which he may be in possession.
