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Himachal Pradesh High Court

Collector Land Acquisition vs . Sangat Ram & Another on 20 March, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Collector Land Acquisition vs. Sangat Ram & another .

RFA No. 404 of 2019 20.03.2023 Present: Ms.Sheya Chauhan, Advocate, for the appellant.

Mr.Madan Gopal, Advocate, vice Mr.Naveen K.Bhardwaj, Advocate, for respondent No.1.

Mr.Manoj Chauhan, Additional Advocate General, for respondent No.2.

r Admit.

Cross Objection No.46 of 2022 List for hearing alongwith RFA Nos.404 and 398 of 2019 in due course.

(Vivek Singh Thakur) Judge March 20, 2023 (Purohit) ::: Downloaded on - 20/03/2023 20:34:35 :::CIS