Himachal Pradesh High Court
Collector Land Acquisition vs . Sangat Ram & Another on 20 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Collector Land Acquisition vs. Sangat Ram & another .
RFA No. 404 of 2019 20.03.2023 Present: Ms.Sheya Chauhan, Advocate, for the appellant.
Mr.Madan Gopal, Advocate, vice Mr.Naveen K.Bhardwaj, Advocate, for respondent No.1.
Mr.Manoj Chauhan, Additional Advocate General, for respondent No.2.
r Admit.
Cross Objection No.46 of 2022 List for hearing alongwith RFA Nos.404 and 398 of 2019 in due course.
(Vivek Singh Thakur) Judge March 20, 2023 (Purohit) ::: Downloaded on - 20/03/2023 20:34:35 :::CIS