Calcutta High Court
Commr. Of Cen. Excise And Service Tax vs Rohit Ferro Tech Ltd & Ors on 17 February, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Central Excise)
ORIGINAL SIDE
APO.T. No. 671 of 2014
G.A. No. 4029 of 2014
G.A. No. 4031 of 2014
W.P.No. 393 of 2014
COMMR. OF CEN. EXCISE AND SERVICE TAX, DURGAPUR
Versus
ROHIT FERRO TECH LTD & ORS
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA
Date : 17th February, 2015.
Mr. Sudhir Mehta, Adv. for the Respondent.
The Court : Let the matter appear in the list on 23.2.2015 marked 'For Orders'. Notice be served. Affidavit-of-Service be filed.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km