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Calcutta High Court

Commr. Of Cen. Excise And Service Tax vs Rohit Ferro Tech Ltd & Ors on 17 February, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

                                    ORDER SHEET

                          IN THE HIGH COURT AT CALCUTTA

                      Special Jurisdiction (Central Excise)

                                   ORIGINAL SIDE

                              APO.T. No. 671 of 2014
                               G.A. No. 4029 of 2014
                               G.A. No. 4031 of 2014
                                W.P.No. 393 of 2014


     COMMR. OF CEN. EXCISE AND SERVICE TAX, DURGAPUR

        Versus

     ROHIT FERRO TECH LTD & ORS


     BEFORE:

     The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

     The Hon'ble JUSTICE ARINDAM SINHA

     Date : 17th February, 2015.
                                         Mr. Sudhir Mehta, Adv. for the Respondent.

The Court : Let the matter appear in the list on 23.2.2015 marked 'For Orders'. Notice be served. Affidavit-of-Service be filed.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) km