Section 27 in Patna Municipal Corporation (Grant of Permission for Display of Advertisements & Similar Devices) Regulations, 2012
27.
Documents to be submitted with Application for Permission of Advertisement on Business Premises by way of Illuminated Glowsign, Neon-sign etc.(a)Copy of the rent receipt of the business premises ORAny other document regarding legal and physical possession of the premises ORCopy of the registration certificate under the Bihar Shops & Establishment Act.(b)Sketch of the advertisement board with dimensions and details of the matter to be displayed.
