Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Manipur - Subsection

Section 98(2)(cc) in Manipur Land Revenue and Land Reforms Act, 1960

(cc)the manner in which the cost and expenses incidental to the attachment and sale of property shall be determined;