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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(34) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(34)The date of increment of an employee on extraordinary leave shall be postponed by the period of such leave. [* * *] [The portion beginning with the words 'The teachers' and ending with the words 'for the purposes of increment' were deleted by Notification No. PST/1083/194/SE-3-Cell, dated 20.12.1984.]