Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11B(2)] [Section 11B] [Entire Act]

State of Karnataka - Subsection

Section 11B(2)(b) in The Karnataka Legislature Salaries, Pensions And Allowances Act, 1956

(b)the eldest among the minor sons or unmarried minor daughters, where the deceased member has no surviving spouse: