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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1) in High Court of Gujarat (Conduct, Discipline and Appeal) Rules, 2011

(1)No Court employee shall, without the permission of the Registrar General, circulate amongst other Court employees or persons concerned connected with the business of the Court, appeal for subscription for public causes or raise any subscription by exerting his/her official position or influence.