Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 435] [Entire Act] Bengal Presidency - Subsection Section 435(b) in Police Regulations, Bengal , 1943 (b)The result of the application for sanction to prosecute and of the trial, if prosecution be sanctioned, shall be communicated by the Court officer to the officer-in-charge of the police-station.