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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(1)(iv) in The M.P. Panchayat Nirvachan Niyam, 1995

(iv)any other institution, concern or undertaking which is established by or under a Provincial or State Act or which is not controlled, or not financed wholly or substantially by funds provided directly or indirectly, by the State Government;