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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(a) in Himalayan Garhwal University Act, 2016

(a)To provide instructions, teaching, training and research in all disciplines pertaining to Technical Education, Higher Education, Humanities & Social Sciences , Commerce, Science, Computer Science, Agriculture Science, Management, Poultry Husbandry and Animal Feed, Horticulture, Paramedical Science, Nursing, Law Education, Mass Communication and Journalism, Teaching Education, Hotel Management, Pharmacy and other areas of education;