Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Gujarat University of Transplantation Sciences Act, 2015

(1)The Controller of Examinations shall be appointed by the University in such manner and on such terms and conditions as may be prescribed by the regulations.