Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 14 in The Rajasthan Charitable Endowments Rules, 1961 14. Audit of Treasurer's accounts. - The Treasurer’s accounts will be audited annually by the Examiner, Local Fund Accounts, before publication of the accounts in the Official Gazette.
