Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 3] [Entire Act] State of Assam - Subsection Section 3(11) in The Assam Excise Act, 1910 (11)"Export" means to take out of the territory to which this Act applies, otherwise than across a custom frontier as defined by the Central Government.
