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Union of India - Section

Section 6 in Canara Bank (Employees') Pension Regulations, 1995

6. Liability of the Provident Fund Trust.

- The Provident Fund trust shall, immediately after the constitution of the Fund, transfer to the Canara Bank (Employee's) Pension Fund the accumulated balance of the contribution of the Bank to the Provident Fund and interest accrued thereon upto the date of such transfer in respect of every employee.