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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(8)(a) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(a)communicate in simple and creative ways to the population in the neighbourhood of the school, the right of the child as enunciated in the Act, as also the duties of the State Government, local authority, school, parent and guardian;