Delhi High Court - Orders
Achkan Arvind Priyadarshi Meena vs Union Of India & Ors on 21 September, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12005/2019
ACHKAN ARVIND PRIYADARSHI MEENA ..... Petitioner
Through: Mr. Ankur Chhibber and Mr. Nikunj
Arora, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Hemendra Singh, DC (Law), BSF.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 21.09.2023 List on 06.11.2023.
SANJEEV SACHDEVA, J.
MANOJ JAIN, J.
SEPTEMBER 21, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:36:19