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Delhi High Court - Orders

Achkan Arvind Priyadarshi Meena vs Union Of India & Ors on 21 September, 2023

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                    $~26
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 12005/2019
                                                ACHKAN ARVIND PRIYADARSHI MEENA                                                  ..... Petitioner
                                                                                      Through:                 Mr. Ankur Chhibber and Mr. Nikunj
                                                                                                               Arora, Advocates.
                                                                                      versus
                                                UNION OF INDIA & ORS.                                                            ..... Respondents
                                                                                      Through:                 Mr. Hemendra Singh, DC (Law), BSF.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE MANOJ JAIN
                                                             ORDER

% 21.09.2023 List on 06.11.2023.

SANJEEV SACHDEVA, J.

MANOJ JAIN, J.

SEPTEMBER 21, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2023 at 23:36:19