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State of Rajasthan - Section

Section 4 in Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006

4. Preparation and Submission of Annual Statement of Accounts.

- The annual statement of Accounts of the Commission will be prepared within three months from the end of every financial year and will be forwarded to the State Government immediately after certification by the Comptroller and Auditor General of India or any other person appointed by him in this behalf, together with the Audit report thereon, under sub-section (4) of section 104 of the Act for laying before the State legislature.