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State of Maharashtra - Section

Section 1 in The Mumbai Metropolitan Region Development Authority Act, 1974

1. Short title and commencement.

(1)This Act may be called the [Mumbai Metropolitan Region Development Authority Act, 1974.] [These words were substituted for words 'Bombay Metropolitan Region Development Authority Act, 1974' by Maharashtra 25 of 1996, Section 2, Schedule, entry (2). Sub-entry 3.]
(2)It shall come into force on such [date as the State Government may, by notification] [26th day of January 1975 (see G.N.U.D.P.H. and H.D. No. B.M.R.D.A. 1074/Met., Cell 24th January, 1975).] in the Official Gazette, appoint.