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Supreme Court - Daily Orders

M/S. Acme Vyapaar Private Ltd. vs Income Tax Officer on 9 October, 2017

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.23                          COURT NO.5                 SECTION

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Diary No. 25280/2017

     (Arising out of impugned final judgment and order dated 24-03-2017
     in GA No. 4075/2015 passed by the High Court at Calcutta)

     M/S. ACME VYAPAAR PRIVATE LTD. & ANR.                           Petitioner(s)

                                                VERSUS

     INCOME TAX OFFICER & ORS.                                       Respondent(s)

     (With IA No.94851/2017-CONDONATION OF DELAY IN FILING and IA
     No.94854/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 09-10-2017 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                   Mr. Aneesh Mittal, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

To be heard along with SLP (C)No. 23976/2017.

(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.10.10 17:01:24 IST Reason: