Supreme Court - Daily Orders
M/S. Acme Vyapaar Private Ltd. vs Income Tax Officer on 9 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.5 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No. 25280/2017
(Arising out of impugned final judgment and order dated 24-03-2017
in GA No. 4075/2015 passed by the High Court at Calcutta)
M/S. ACME VYAPAAR PRIVATE LTD. & ANR. Petitioner(s)
VERSUS
INCOME TAX OFFICER & ORS. Respondent(s)
(With IA No.94851/2017-CONDONATION OF DELAY IN FILING and IA
No.94854/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 09-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Aneesh Mittal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
To be heard along with SLP (C)No. 23976/2017.
(NIDHI AHUJA) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2017.10.10 17:01:24 IST Reason: