Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 5 in The Indian Power Alcohol Act, 1948 5. Power to regulate production and disposal of power alcohol. The Central Government may regulate the production and disposal of power alcohol by any situated in any area in which this section is for the time being in force.
