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[Cites 0, Cited by 0] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(1) in Delhi Motor Vehicles Rules, 1993

(1)Trailers prohibited with Motor Cycles:
(a)A motor-cycle with not more than two wheels with or without a side-car shall not draw a trailer.
(b)No motor cycle shall draw a trailer exceeding two hundred thirty kilograms in weight unladen or 1.5 meters in overall width.