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[Cites 0, Cited by 5] [Entire Act]

State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Escheats and Bona Vacantia Rules, 1975

8. Forms.

(1)The report referred to in sub-section (1) of Sec.10 of the Act shall be submitted in Form -I appended to these rules.
(2)The notice calling for claims and the form in which the claim has to be submitted under sub-section (1) Section 11 of the Act shall be in Forms-II and III respectively appended to these rules.