Section 38 in The Haryana Canal and Drainage Rules, 1976
38. Schedule of rates to be accessible to villages. [Sections 31 and 65(2)(f)].
- The Irrigation Booking Clerk of every village irrigated by canal shall display a statement in Hindi showing the rates of assessment in the Chaupal, Panchayat Ghar or in a conspicuous place in the village.
