Section 7(2)(b) in The U.P. Electricity (Duty) Act, 1952

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State of Uttar Pradesh - Subsection

Section 7(2)(b) in The U.P. Electricity (Duty) Act, 1952

(b)in the case of any sum as aforesaid being due from a licensee, requiring the Board to deduct the sum from any amount payable by the Board to the licensee and to pay the sum so deducts to the State Government].

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State of Uttar Pradesh - Subsection

Section 7(2)(b) in The U.P. Electricity (Duty) Act, 1952