Andhra Pradesh High Court - Amravati
M/S Parag Milk Dairy, Chittoor Dist. vs Prl. Secy., Ind Commm.Ii Dept, Hyd 2 Ot on 30 November, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.6569 of 2012
PROCEEDING SHEET
Sl.
No DATE OFFICE
ORDER
NOTE (9) 30.11.2021 UDPR, J Post on 01.12.2021 for orders, along with WP.No.2167/2012.
_________ UDPR, J MVA/PGT