Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 9 in The Orissa Weights and Measures (Enforcement) Act, 1958

9. Marking of denominations on commercial weights and measures.

- Every weight or measure manufactured for use as a commercial weight or measures shall bear the description of the weight or measure which it purports to be marked legible on it in such manner as may be prescribed.