Chattisgarh High Court
Narendra Kumar Sharma vs State Of Chhattisgarh 2 Wps/5630/2018 ... on 30 August, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 4307 of 2018
Narendra Kumar Sharma Vs. State of Chhattisgarh & Ors.
30/08/2018 Shri Wasim Miyan, Advocate for the Petitioner.
The counsel for the petitioner orally prays for condonation of delay in
payment of PF.
On due consideration, the oral prayer is allowed.
Registry is directed to proceed further and list after reply is filed by the
respondents.
Sd/-
(P. Sam Koshy) Judge Inder