Section 6(5) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009
(5)Where the State Government is satisfied, on a report received from the Director or otherwise, that, in any controlled area, any of the scheduled diseases affecting any species of animal is no longer prevalent, it may, by notification, declare the area to be a free area in respect of that disease in relation to the particular species of animal.
