Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 20] [Entire Act] State of Tamilnadu - Subsection Section 20(8) in Madurai-Kamaraj University Act, 1965 (8)to suspend and dismiss the University Lecturers, University Readers and University Professors and the teachers and the servants of the University;
