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[Cites 0, Cited by 0] [Section 415(1)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(1)(d) in The City of Nagpur Corporation Act, 1948

(d)the filling of vacancies on any committee [other than the Standing Committee] [These words were added by Maharashtra 26 of 1999, Section 82(a).];