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State of Tamilnadu - Section

Section 4 in Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970

4. Recruiting and appointing authority.

(a)The recruiting authority in respect of the classes and categories in column (1) below shall be those specified in the corresponding entry in column (2) thereof: -
Class & Category Recruiting Authority
(1) (2)
Class I, Class II, Class IV Selection Committee
Class III, Class V Appointment Committee
Class VII, Class VII-A  
Class VII-B, Class VIII  
Class VIII-A, Class VIII-B and Class IX.  
(b)The appointing authority in respect of the classes and categories in column (1) below shall be those specified in the corresponding entry in column (2) thereof: -
Class & Category Appointing Authority
(1) (2)
Class I, Class II and Class IV Director of Municipal Administration
Class III Class V The Municipal Commissionerconcerned
Class VII, Classes VII-A, Class VIII-B,
Class VIII, Class VIII-A, Class VIII-B and Class IX