Gauhati High Court
Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 3 Ors on 10 December, 2018
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/7
GAHC010168242016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 348/2016
1:SHRI RATAN KUMAR GHOSH and 3 ORS.
PRESENTLY WORKING AS HEAD OF DEPARTMENT, CIVIL ENGINEERING
DEPARTMENT-CUM- I/C PRINCIPAL, BONGAIGAON, POLYTECHNIC,
BONGAIGAON, ASSAM, S/O LT. KHITISH CHANDRA GHOSH R/O OPPOSITE
DC'S RESIDENCE, NORTH BONGAIGAON, CHAPAGURI ROAD,
BONGAIGOAN, DIST BONGAIGAON, ASSAM, PIN - 783380
2: MANJUL SARMA
PRESENLTY WORKING AS HEAD OF DEPARTMENT
MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LT. DHARMESWAR SARMA R/O AMOLAPATTY
KOLONGPAR
J.B. EXTENSION ROAD
P.O. NAGAON
DIST. NAGAON
ASSAM
IN - 782001.
3: SHRI ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPARTMENT
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI-3
S/O LT. ALALUDDIN SHEIKH R/O QUARTER NO. 39
ASSAM
ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI -3
DIST. KAMRUP
ASSAM.
Page No.# 2/7
4: SHRI KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPARTMENT
ELECTRICAL ENGINEERING DEPARTMENT
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LT. BANGSHIDHAR BORO R/O QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST. NAGAON
ASSAM
PIN - 782001
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHNICAL DEPARTMENT, DISPUR, GUWAHATI -6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM- MEMBER SECRETARY
DEPARTMENT PROMOTION COMMITTEE
KAHILIPARA
GUWAHATI-19
ASSAM.
5:DR. MS. MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
C/O- LATE S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GUWAHATI- 781008.
6:DR. MANSUR HILAL MAZUMDAR
S/O- LATE SHAMSUL ALAM MAZUMDAR
Page No.# 3/7
MAZUMDERBARI
RANGIRKHARI
P.O SILCHAR
ASSAM.
7:DR. MRINALINI DAS
D/O- LATE DR. ANANTA MOHAN
W/O- SRI. NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GUWAHATI-21.
8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
VILL and P.O. DEKHALA
VIA BIJOYNAGAR
DIST. KAMRUPM
ASSAM.
9:DR. INDRANI GOGOI
W/O- KEVVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH-3
ASSAM.
10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO.31
GUWAHATI-22
Advocate for the Petitioner : MR. J H LASKAR
Advocate for the Respondent : SC, HIGHER EDU
Linked Case : WP(C) 1721/2016
1:RATAN KUMAR GHOSH and 3 ORS
PRESENTLY WORKING AS HEAD OF DEPTT.
CIVIL ENGINEERING DEPTT. -CUM- I/C PRINCIPAL
BONGAIGAON POLYTECHNIC
BONGAIGAON
ASSAM
S/O- LT. KHITISH CHANDRA GHOSH
Page No.# 4/7
R/O- OPPOSITE DC'S RESIDENCE
NORTH BONGAIGAON
CHAPAGURI ROAD
BONGAIGAON
DIST.- BONGAIGAON
ASSAM
PIN- 783380.
2: MANJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPTT.
MECHANICAL ENGINEERING DEPTT. -CUM- I/C PRINCIPAL
NOWGONG POLYTECHNIC
NAGAON
ASSA
S/O- LT. DHARMESWAR SARMA
R/O- AMOLAPATTY
KOLONGAR
J.. EXTENSION ROAD
P.O. and DIST.- NAGAON
ASSAM
PIN- 782001.
3: ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
S/O- LT. ALALUDDIN SHEIKH
R/O- QUARTERN NO. 39
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GHY- 3
DIST.- KAMRUP
ASSAM.
4: KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O- LT. BANGSHIDHAR BORO
R/O- QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST.- NAGAON
ASSAM
Page No.# 5/7
PIN- 782001.
VERSUS
1:THE STATE OF ASSAM AND 11 ORS
REP. BY THE COMMISSIONER and SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPTT.
DISPUR
GHY - 6.
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GHY- 6.
3:THE DY. SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPTT.
DISPUR
GHY- 6.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
5:DR. MS MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
D/O- LT. S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GHY- 8.
6:DR. MANSUR HILAL MAZUMDAR
S/O- LT. SHMSUL ALAM MAZUMDAR
MAZUMDERBARI
RANGIRKHARI
P.O.- SILCHAR
ASSAM.
7:DR. MRINALINI DAS
D/O- LT. DR. ANANTA MOHAN
W/O- SRI NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
Page No.# 6/7
GHY- 21.
8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
R/O VILL. and P.O.- DEKHALA VIA BIJOYNAGAR
DIST.- KAMRUP M
ASSAM.
9:DR. INDRANI GOGOI
W/O- SRI KEVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH- 3
ASSAM.
10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO. 31
GHY- 22.
11:DR. GURU PRASAD KHATANIAR
C/O- THE DIRECTOR
TECHNICAL EDUCAITON
ASSAM-CUM-MEMBER SECY.
DEPERTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
12:DR. HITESH TAHBILDAR
C/O- THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM-MEMBER SECY.
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GHY- 19
ASSAM.
Advocate for the Petitioner : MR. J H LASKAR
Advocate for the Respondent : MR. J PATOWARYR-5
7
9and10
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 10-12-2018 List the matter for further hearing on 20.12.2018.
JUDGE Comparing Assistant