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State of Assam - Section

Section 68 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

68.

Where two or more candidates secure equal aggregate marks, the tie(s) is/are resolved in accordance with the following principles-
(a)Candidate securing more marks in compulsory papers and Interview/Personality Test put together is to be ranked higher;
(b)In cases where the marks mentioned at (a) above are equal, then the candidate securing more marks in the compulsory papers is to be ranked higher;
(c)In case where (a) and (b) above are the same then the candidate senior in age is to be ranked higher.